Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Emes Trading Private Limited vs Duplex Ventures Pvt. Ltd on 25 November, 2025

           Digitally signed
VARSHA by  VARSHA
        VIJAY RAJGURU
VIJAY   Date:
RAJGURU 2025.11.26
        13:19:45 +0530




                                                                                        15-16-alp-249-2019+.doc




        varsha
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CRIMINAL APPELLATE JURISDICTION
                                               CRIMINAL APPLICATION NO. 249 OF 2019
                                                             (Leave to file appeal)


                               EMES Trading Private Limited                                ... Applicant
                                              vs.
                               Duplex Ventures Pvt Ltd                                     ... Respondent
                                                               WITH
                                                CRIMINAL APPLICATION NO. 250 OF 2019
                                                             (Leave to file appeal)


                               Taro Vazirani                                               ... Applicant
                                              vs.
                               Duplex Ventures Pvt Ltd                                     ... Respondent
                               Mr. Animesh P. Gupta a/w. Mr. Mahadev S. Parab, for the Applicant
                               Mr. D.J. Haldankar, APP for the Respondent- State.


                                                                    CORAM : GAURI GODSE, J.
                                                                     DATED : 25th NOVEMBER 2025


                               ORDER:

1. Learned counsel for the applicants seeks time to place on record a copy of the notes of evidence.

2. Stand over to 9th December 2025.

(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 26/11/2025 ::: Downloaded on - 26/11/2025 20:54:47 :::