Bombay High Court
Emes Trading Private Limited vs Duplex Ventures Pvt. Ltd on 25 November, 2025
Digitally signed
VARSHA by VARSHA
VIJAY RAJGURU
VIJAY Date:
RAJGURU 2025.11.26
13:19:45 +0530
15-16-alp-249-2019+.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 249 OF 2019
(Leave to file appeal)
EMES Trading Private Limited ... Applicant
vs.
Duplex Ventures Pvt Ltd ... Respondent
WITH
CRIMINAL APPLICATION NO. 250 OF 2019
(Leave to file appeal)
Taro Vazirani ... Applicant
vs.
Duplex Ventures Pvt Ltd ... Respondent
Mr. Animesh P. Gupta a/w. Mr. Mahadev S. Parab, for the Applicant
Mr. D.J. Haldankar, APP for the Respondent- State.
CORAM : GAURI GODSE, J.
DATED : 25th NOVEMBER 2025
ORDER:
1. Learned counsel for the applicants seeks time to place on record a copy of the notes of evidence.
2. Stand over to 9th December 2025.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 26/11/2025 ::: Downloaded on - 26/11/2025 20:54:47 :::