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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(1)The Government of NCT of Delhi shall, by notification in the official Gazette, Constitute for each sub-division one or more Tribunals as may be specified in the notification for the purpose of adjudicating and deciding upon the order for maintenance under section 5.