Madhya Pradesh High Court
Ravi Singh vs The State Of Madhya Pradesh on 13 August, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-26885-2020 The High Court Of Madhya Pradesh MCRC-26885-2020 (RAVI SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 13-08-2020 Heard through Video Conferencing. Learned Panel Lawyer informed that due to some technical fault they are not able to connect to the Court.
As prayed, list in the next week.
(SMT. ANJULI PALO) JUDGE shabana Signature Not Verified SAN Digitally signed by SHABANA ANSARI Date: 2020.08.13 12:56:42 IST