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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(2)Notice under Sub-Section (2) of Section 9 shall be in Form No. 9 and relevant extracts from the land register shall be enclosed thereto.