Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(4)(b) in The Police (Orissa Amendment) Act, 1976 (b)the expression "proprietor' in relation to any entertainment includes any person responsible for the management of such entertainment."