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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(i) in The Gujarat Ayurved University Act, 1965

(i)to make provisions for instruction, teaching and training in, for research in and for the advancement and dissemination of knowledge of, the Ayurvedic system of medicine;