Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in The Bihar Bhoodan Yagna Rules, 1955 8. Conditions of grant. - The grantee of any land shall hold the land granted to him subject to restrictions and conditions imposed by Section 14 or by regulation made under Section 24.
