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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(15) in Rajasthan Forest Subordinate Service Rules, 2015

(15)Appointments shall be made by the Appointing Authority taking persons out of the fists finally approved under the preceding sub-rule (14) in the order in which they have been placed in the fists, till such fists are exhausted or reviewed and revised or remained in force, as the case may be.