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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

NCT Delhi - Subsection

Section 147(2)(j) in Delhi Police Act, 1978

(j)the authority to whose satisfaction claims are to be established under sub-section (2) of Section 69 and the form and manner in which claims may be made under that sub-section, the procedure for dealing with such claims and all other matters connected therewith under sub¬section (3) of that section;