Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 13 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~51 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013
MANAGEMENT OF ASHOK HOTEL (ITDC) .....Appellant
Through: Mr. Ravi Sikri, Senior
Advocate with Ms. Sumitra
Chaudhary, Mr. Raghav and
Mr. Nishant Goyal, Advocates.
versus
THEIR WORKMEN & ANR. .....Respondents
Through: Mr. Barun Kumar Sinha, Ms.
Pratibha Sinha and Mr. Sneh
Vardhan, Advocates.
Mr. A.P. Dhamija, Mr. J.P.
Singh & Ms. Tanya Sharma,
Advocates for Interveners.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 13.12.2024
REVIEW PET. 477/2024 (O.D. 12-11-2024) & CM
APPL.73255/2024 (Ex.)
Since the Court was in the midst of hearing a part heard batch, this matter could not be taken up for hearing today.
Consequently, let these applications be called again on 24.01.2025.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
DECEMBER 13, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/12/2024 at 00:19:34