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Delhi High Court - Orders

Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 13 December, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~51 (SB)
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         LPA 199/2013
                                       MANAGEMENT OF ASHOK HOTEL (ITDC) .....Appellant
                                                  Through: Mr.    Ravi   Sikri,   Senior
                                                           Advocate with Ms. Sumitra
                                                           Chaudhary, Mr. Raghav and
                                                           Mr. Nishant Goyal, Advocates.

                                                                            versus

                                       THEIR WORKMEN & ANR.               .....Respondents
                                                   Through: Mr. Barun Kumar Sinha, Ms.
                                                            Pratibha Sinha and Mr. Sneh
                                                            Vardhan, Advocates.
                                                            Mr. A.P. Dhamija, Mr. J.P.
                                                            Singh & Ms. Tanya Sharma,
                                                            Advocates for Interveners.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                    ORDER
                             %                      13.12.2024
                             REVIEW PET. 477/2024                                               (O.D.             12-11-2024)   &   CM
                             APPL.73255/2024 (Ex.)

Since the Court was in the midst of hearing a part heard batch, this matter could not be taken up for hearing today.

Consequently, let these applications be called again on 24.01.2025.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

DECEMBER 13, 2024/RW This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/12/2024 at 00:19:34