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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

(1)No healthcare provider, except a physician or a counsellor, shall disclose the HIV-positive status of a person to his or her partner.