Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114DB(4)] [Section 114DB] [Entire Act]

Union of India - Subsection

Section 114DB(4)(ii) in Income Tax Rules, 1962

(ii)the information regarding the designated Indian concern has been conveyed in writing on behalf of the group to the Assessing Officer: