Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(12) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (12)Alienations, if any, of immovable property contrary to the provisions of section 44 which have come to the notice of auditor; and
