Supreme Court - Daily Orders
Satendra Pandey vs Ministry Of Environment, Forests And ... on 28 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.57 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S).857/2023
SATENDRA PANDEY Appellant(s)
VERSUS
MINISTRY OF ENVIRONMENT, FORESTS AND
CLIMATE CHANGE & ORS. Respondent(s)
(IA No.27851/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 28-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Dr. Surender Singh Hooda, AOR
For Respondent(s) Ms. Pushpila Bisht, Adv.
Ms. Pallavi Pratap, AOR
Ms. Prachi Pratap, Adv.
Dr. Prashant Pratap, Adv.
Ms. Muskan Jain, Adv.
Mr. Devesh Mohan, Adv.
Ms. Kinjal Aggarwal, Adv.
Mr. K M Nataraj, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Shailesh Madiyal, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Bhuwan Chandra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified In view of the letter circulated by the learned counsel for Digitally signed by RADHA SHARMA Date: 2023.08.29 10:20:49 IST Reason: the respondent-State seeking adjournment, adjourned for four weeks.
(RADHA SHARMA) (MALEKAR NAGARAJ)
COURT MASTER (SH) COURT MASTER (NSH)