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Supreme Court - Daily Orders

Satendra Pandey vs Ministry Of Environment, Forests And ... on 28 August, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.57                             COURT NO.12                         SECTION XVII

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                                       CIVIL APPEAL    NO(S).857/2023

     SATENDRA PANDEY                                                            Appellant(s)
                                                      VERSUS

     MINISTRY OF ENVIRONMENT, FORESTS AND
     CLIMATE CHANGE & ORS.                                                      Respondent(s)

     (IA No.27851/2023-EXEMPTION                 FROM     FILING   C/C     OF   THE   IMPUGNED
     JUDGMENT)

     Date : 28-08-2023 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                            HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)                 Dr. Surender Singh Hooda, AOR

     For Respondent(s)                Ms. Pushpila Bisht, Adv.
                                      Ms. Pallavi Pratap, AOR
                                      Ms. Prachi Pratap, Adv.
                                      Dr. Prashant Pratap, Adv.
                                      Ms. Muskan Jain, Adv.
                                      Mr. Devesh Mohan, Adv.
                                      Ms. Kinjal Aggarwal, Adv.

                                      Mr. K M Nataraj, A.S.G.
                                      Mr. Gurmeet Singh Makker, AOR
                                      Mr. Shailesh Madiyal, Adv.
                                      Ms. Swarupama Chaturvedi, Adv.
                                      Mr. Chinmayee Chandra, Adv.

                                      Mr. Kamlendra Mishra, AOR

                                      Mr. Pradeep Misra, AOR
                                      Mr. Daleep Dhyani, Adv.
                                      Mr. Suraj Singh, Adv.
                                      Mr. Manoj Kumar Sharma, Adv.
                                      Mr. Bhuwan Chandra, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified In view of the letter circulated by the learned counsel for Digitally signed by RADHA SHARMA Date: 2023.08.29 10:20:49 IST Reason: the respondent-State seeking adjournment, adjourned for four weeks.

     (RADHA SHARMA)                                                      (MALEKAR NAGARAJ)
     COURT MASTER (SH)                                                   COURT MASTER (NSH)