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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in The Jadavpur University Act, 1981

(2)[ The Dean shall be elected by the members of the Faculty Council from amongst themselves. The Dean of the Faculty Council for postgraduate and undergraduate studies in Arts and the Dean of the Faculty Council for post-graduate and undergraduate studies in Science shall be the Vice-Chairman of the respective Faculty Councils.] [[Sub-Section (2) substituted by W.B. Act 16 of 2000 which was earlier as under:-'(2) The Dean shall be elected by the members of the Faculty Council from amongst themselves and shall act as Vice-Chairman of the Faculty Council.'.]]