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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(d) in The M.P. Rajmarg Adhiniyam, 2004

(d)cut down and clear any part of a standing crop, fence etc. where otherwise survey cannot be completed and the levels taken and the boundaries marked; and