Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

(2)The Commission may direct payment to the officer or person appointed to represent consumer's interests such as fees, costs and expenses by such of the parties in the proceedings as the Commission may consider appropriate.