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[Cites 0, Cited by 0] [Section 21(6A)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(6A)(i) in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

(i)to convey the tenements in such a building to the individual allottees thereof with its right, title and interest therein;