Calcutta High Court
Narayan Choudhury vs Cese Limited & Anr on 23 June, 2015
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
WP NO.471 OF 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
NARAYAN CHOUDHURY
Versus
CESE LIMITED & ANR.
............
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 23rd June, 2015.
Mr. S. Bose...appears for CESC Ltd. The Court : None appears for the petitioner. No accommodation is sought. This application is appearing with the remark 'Last Chance'. This application is dismissed for default. Interim order, if any, stands vacated.
Certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(I. P. MUKERJI, J.) Pkd.
A.R.[C.R.]