Gujarat High Court
Amrutlal Hiralal Patel-Retired From ... vs State Of Gujarat & 4 on 17 June, 2015
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SCA/4571/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4571 of 2015
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AMRUTLAL HIRALAL PATEL-RETIRED FROM DIST.PANCHAYAT,
MEHSANA....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
MR NK MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 17/06/2015
ORAL ORDER
Mr.Majmudar, the learned advocate appearing for the petitioner, is not present when the matter is called out.
Stand over to 24th June 2015.
(J.B.PARDIWALA, J.) MOIN Page 1 of 1