Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Gujarat High Court

Amrutlal Hiralal Patel-Retired From ... vs State Of Gujarat & 4 on 17 June, 2015

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

          C/SCA/4571/2015                              ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             SPECIAL CIVIL APPLICATION NO. 4571 of 2015

==========================================================
       AMRUTLAL HIRALAL PATEL-RETIRED FROM DIST.PANCHAYAT,
                      MEHSANA....Petitioner(s)
                              Versus
               STATE OF GUJARAT & 4....Respondent(s)
==========================================================
Appearance:
MR NK MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
==========================================================

          CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                            Date : 17/06/2015


                             ORAL ORDER

Mr.Majmudar, the learned advocate appearing for the petitioner, is not present when the matter is called out.

Stand over to 24th June 2015.

(J.B.PARDIWALA, J.) MOIN Page 1 of 1