Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 204(1)] [Section 204] [Entire Act] State of Kerala - Subsection Section 204(1)(i) in Kerala Panchayat Raj Act, 1994 (i)every company which transacts business in such panchayat area for not less than sixty days in the aggregate in that half year; and