Punjab-Haryana High Court
M/S Mittal Woolen And Cotton Mills vs State Of Haryana And Anr on 30 October, 2017
Author: Rajesh Bindal
Bench: Rajesh Bindal, Gurvinder Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.8038 of 2015 (O&M)
Date of decision: 30.10.2017
M/s Mittal Woolen & Cotton Mills .. Petitioner
vs
State of Haryana & anr. .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Hon'ble Mr. Justice Gurvinder Singh Gill
Present: Mr. Vikram Singh, Advocate
for the petitioner.
Mr. Ankur Mittal, Additional Advocate General, Haryana
Mr. Shivendra Swaroop and Mr. Manoj Dhankhar,
Assistant Advocate General, Haryana.
****
Rajesh Bindal, J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No.4839 of 2015, titled as Radhey Shyam and others versus State of Haryana and another.
(Rajesh Bindal)
Judge
30.10.2017 (Gurvinder Singh Gill)
sonia Judge
Whether speaking/ reasoned? Yes/No
Whether Reportable Yes/No
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