Gauhati High Court
Manohar Das vs The Union Of India And 6 Ors on 6 December, 2021
Bench: Chief Justice, Soumitra Saikia
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GAHC010202452021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6395/2021
MANOHAR DAS
S/O LATE KHARGESWAR DAS, VILL SUKANJANI, P.O. DURAMARI VIA
SORBHOG, P.S. SORBHOG, DIST. BARPETA, ASSAM, PIN 781317.
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISI
BHAWAN, NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
ICAR
KRISI BHAWAN
NEW DELHI-110001
3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001
4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALAYA
PIN 793103
5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
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KOLKATA
WEST BENGAL
PIN 700120.
6:THE ASSTT. ADMINISTRATIVE OFFICE (ADM.2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN 700120.
7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMARGAON
P.O.-SORBHOG
DIST.-BARPETA
ASSAM
PIN 781317
Advocate for the Petitioner : MR. K R PATGIRI
Advocate for the Respondent : SC, ICAR
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 06.12.2021 On the request of Mr. K.R. Patgiri, learned counsel for the petitioner, list on 4th January, 2022 along with WP(C) No.5270/2021.
JUDGE CHIEF JUSTICE Comparing Assistant