Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 57 in West Bengal Municipal (Building) Rules, 2007

57. Plinth.

— (1) The plinth or any part of a building or any accessory building shall be so located with respect to the crest of the road level that adequate drainage of the site is assured and it shall in no case be at a height less than 6C centimetres.
(2)Every inner courtyard shall be raised at least 30 centimetres above the level of the centre of the nearest street and shall be satisfactorily drained.
(3)Garage and parking space shall be raised at least 15 centimetres above the ground level.