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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(b) in The Goa Excise Duty Act, 1964

(b)sells or exposes for sale foreign liquor [or Indian made foreign liquor] [Inserted by Amendment Act 11 of 1973.] which he knows or has reasons to believe to be country liquor;