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State Consumer Disputes Redressal Commission

Icici Purdential Life Insurance ... vs Mrs. Kanwalpreet Kaur on 5 March, 2024

STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
               U.T. CHANDIGARH
               [Additional Bench]

                                   Appeal No.                        :     A/82/2024
                                   Date of Institution               :    22/02/2024
                                   D a t e o f D ec i s i o n        :    05/03/2024



ICICI Prudential Life Insurance Co. Ltd.,

Having its Branch Office at:

SCO 1-3, above              KFC,       Sector          8-C,      Madhya      Marg,
Chandigarh.

Having its registered office at:

1089, Appasaheb Marathe Marg, Prabhadevi, Mumbai -
400025.
                                        ....Appellant
                                  Ve r s u s

1.

Kanwalpreet Kaur W/o. Late Sh. Amandeep Singh Sra R/o. Flat No. 9 Tower A, 5th Floor, Sandwoods Opulencia, Sector 110, Banur- Landran Road, SAS Nagar Mohali, Punjab - 140307.

2. IIFL House Finance Limited (formerly known as India Infoline Housing Finance Ltd.) Having its Branch Office at:

SCO 2907/08, 2 n d Floor, Adjacent to Karnataka Bank, Sector 22-C, Chandigarh - 160022. Having its Corporate Office at:
Plot No. 98, Phase-VI, Udyog Vihar, Gurgaon, Haryana - 122015.
.... Responde nts BEFORE: JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT RAJESH K. ARYA, MEMBER PREETINDER SINGH, MEMBER PRESENT : Sh. Gaurav Bhardwaj, Advocate for the Appellant.
Sh. Amandeep Singh, Advocate for the Respondent No.1. Sh. Shanu Puri, Advocate Proxy for Sh. Mohit Sareen, Advocate for the Respondent No.2.
-2-
JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT
1. For orders, see the orders passed in Appeal No.314 of 2023 titled Kanwalpreet Kaur Vs. ICIC I Prudential Lif e Insurance Company Limited & Anr., vide which this Appeal has been dismissed with no order as to cost. A copy of that order is placed on the record, which shall be deemed to form a part of this order.
2. All the pending application(s), if any, also stand disposed off accordingly.
3. Certified copies of this order be sent to the parties free of charge.
4. The file be consigned to Record Room, after completion.
Pronounced 05 t h M arch, 2024 Sd/-

(JUSTICE RAJ SHEKHAR ATTRI) PRESIDENT Sd/-

(RAJESH K. ARYA) MEMBER Sd/-

(PREETINDER SINGH) MEMBER "Dutt"