Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Rajasthan - Subsection Section 85(2) in The Rajasthan Municipalities (Election) Rules, 1994 (2)If there are two or more of such candidates, an election shall be held by secret ballot and votes of the members present at the meeting shall be taken.
