Madhya Pradesh High Court
M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 26 February, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS) Dated : 26-02-2024 Shri Munish Saini - Advocate for petitioner.
Learned counsel for petitioner/borrower seeks and is granted time to obtain instructions on the point as to whether cause raised herein has become infructuous or not.
List in next week.
(SHEEL NAGU) (VINAY SARAF)
JUDGE JUDGE
Biswal
Signature Not Verified
Signed by: SHIBA
NARAYAN BISWAL
Signing time: 2/27/2024
11:00:36 AM