Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 575 in Bihar Education Code, 1961

575. Procedure.

- When it is desired to construct a departmental building, a report should be submitted to the Director showing the necessity for the measure. This will be accompanied, where there can be little doubt of its being sanctioned, by a plan of the proposed building, a site plan showing the land and the buildings on it, both existing and proposed, with dimensions drawn to scale, and an estimate of the probable cost. Type-plans should be followed or reasons given for divergence therefrom.