Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The National Highways Act, 1956

(2)Such fees when so levied shall be collected in accordance with the rules made under this Act.