Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 9 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

9. Clarification.

- I. General Insurance Fund's (State Insurance & GPF Department, Rajasthan) liability in respect of all claims admitted during the period of insurance shall not exceed the Sum Insured per family as mentioned in the schedule (Annexure-II- Mediclaim Policy).II. Day care treatment will be included (Annexure-II- Mediclaim Policy)III. Outdoor treatment will be allowed on reimbursement basis only in Government Hospital up to Rs. 2500/- (on family floater basis)