Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(b) in The Representation Of The People (Amendment) Act, 1996 (b)after sub- section (1), the following sub- section shall be inserted, namely:-" (1A) An offence punishable under sub- section (1) shall be cognizable.".
