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State of Tamilnadu - Section

Section 3 in Code of Regulations for Approved Nursery and Primary Schools

3.

The responsibility of maintenance and control of every Approved Nursery/Primary School shall vest in a governing body which shall be responsible for the fulfilment of all the conditions. The governing body may entrust the management of a school to a Manager or/and a Correspondent responsible to it. But, such delegation will not divest of ultimate responsibility to the Department and Government. The Manager or/and Correspondent duly appointed by the governing body of the Educational Agency shall be approved by the Department.In communicating with the department, the Manager or Correspondent should invariably address the Director of Elementary Education or the authority appointed by him.