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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in Gurugram Metropolitan Development Authority (Haryana State Industrial and Infrastructure Development Corporation Properties, interests in Properties, Rights and Liabilities) transfer scheme, 2018

(2)Words and expressions used herein and not defined in this transfer scheme but defined in the Act shall have the same meanings respectively assigned to them in the Act.