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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Rajasthan - Subsection

Section 19A(1)(b) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(b)the powers exercisable under any provision of this Act by a prescribed authority shall be exercised in like circumstances by the Panchayat Samiti;