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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(a) in The M.P. Motoryan Karadhan Adhiniyam, 1991

(a)grant to such person a token in such form as may be prescribed to use the motor vehicle in the State during the said period; and