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[Cites 0, Cited by 0] [Section 018] [Entire Act]

State of Maharashtra - Subsection

Section 018(4) in The Maharashtra Shops and Establishments Act, 1948

(4)Every employee shall be givenone day holiday in a week without making any deductions fromhis/her wages on account thereof and list of the time table ofsuch holidays for a month shall be placed on the notice board inadvance.