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State of Maharashtra - Section

Section 9 in Nagpur rules Relating to the Election of Councillors

9.

(1)The polling officer may employ at the polling station such persons as he thinks fit to help in the identification of the electors or to assist him otherwise in taking a poll.
(2)As each elector enters the polling station, the polling officer shall check the elector's name and other particulars with the relevant entry in the electoral roll and then call out the serial number, name and other particulars of the elector.
(3)In deciding the right of a person to obtain a voting paper, the polling officer shall overlook merely clerical or printing errors in an entry in the electoral roll, if he is satisfied that such person is identical with the elector to whom such entry relates.