Supreme Court - Daily Orders
Promoters & Builders Assn.Of Pune vs State Of Maharashtra . on 4 September, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.1 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33002/2010
(Arising out of impugned final judgment and order dated 08/10/2010
in WP No. 785/2008 passed by the High Court Of Bombay)
PROMOTERS & BUILDERS ASSN.OF PUNE Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(With appln. (s) for directions and exemption from filing O.T. and
interim relief and office report)
WITH
SLP(C) No. 34306/2010
(With Interim Relief and Office Report)
SLP(C) No. 4571/2011
(With Office Report)
SLP(C) No. 13828/2011
(With Interim Relief and Office Report)
Date : 04/09/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Shekhar Naphade,Sr.Adv.
Mr. Amol Chitale,Adv.
Mr. Nirnimesh Dube,Adv.
Mr. Gaurav Agrawal,Adv.
Mr. Rahul Jain,Adv.
Ms. Smitakshi Talukar,Adv.
Mr. Shivaji M. Jadhav,Adv.
Ms. Rukhmini Bobde,Adv.
Ms. Nandita Bajpai,Adv.
M/s. Parekh & Co.,Adv.
For Respondent(s) Mr. Arun Pednekar,Adv.
Signature Not Verified
Mr. Aniruddha P. Mayee,Adv.
Digitally signed by
Madhu Bala
Date: 2014.09.05
Mr. Charudatta Mahindrakar,Adv.
15:32:38 IST
Reason: Mr. A.Selvin Raja,Adv.
Ms. Asha Gopalan Nair,Adv.
...2/-
-2-
UPON hearing the counsel the Court made the following
O R D E R
List on Wednesday i.e. 10th September, 2014.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER