Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttar Pradesh - Section Section 1 in Public Moneys (Recovery of Dues) Act, 1965 1. Short title and extent. (1)This Act may be called the Public Moneys (Recovery of Dues) Act, 1965.(2)It extends to the whole of Uttar Pradesh.
