Supreme Court - Daily Orders
Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 13 November, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.105 COURT NO.11 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 507/2011
INDIAN VETERINARY RESEARCH INSTITUTE (IVRI)
THROUGH ITS DIRECTOR Appellant(s)
VERSUS
STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS. Respondent(s)
Date : 13-11-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Appellant(s) Mr. Praveen Swarup, AOR
Mr. Praveen Swarup, Adv.
Mr. Shivam Singhania, Adv.
Mr. Devesh Maurya, Adv.
Mr. Rohit Swarup, Adv.
Mr. Ravi Kumar, Adv.
Mr. Sukhamrit Singh, Adv.
For Respondent(s) Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Mr. Subham Bahuguna, Adv.
Ms. Vidushi Pandey, Adv.
Mr. Himanshu Kumar, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Mahindra Pratap Singh, Adv.
Mr. Ravindra Sadanand Chingale, AOR
Ms. Neha Garg, Adv.
Ms. Astha Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list after two weeks.
Signature Not Verified(SNEHA DAS) Digitally signed by SNEHA DAS Date: 2025.11.13 (NIDHI MATHUR) SENIOR PERSONAL ASSISTANT 17:11:50 IST Reason: COURT MASTER (NSH)