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Supreme Court - Daily Orders

Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 13 November, 2025

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.105                         COURT NO.11                 SECTION III-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal No.            507/2011

     INDIAN VETERINARY RESEARCH INSTITUTE (IVRI)
     THROUGH ITS DIRECTOR                                           Appellant(s)

                                               VERSUS

     STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS.               Respondent(s)

     Date : 13-11-2025 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE PANKAJ MITHAL
                         HON'BLE MR. JUSTICE PRASANNA B. VARALE

     For Appellant(s)             Mr. Praveen Swarup, AOR
                                  Mr. Praveen Swarup, Adv.
                                  Mr. Shivam Singhania, Adv.
                                  Mr. Devesh Maurya, Adv.
                                  Mr. Rohit Swarup, Adv.
                                  Mr. Ravi Kumar, Adv.
                                  Mr. Sukhamrit Singh, Adv.

     For Respondent(s)            Mr. Rajeev Kumar Dubey, Adv.
                                  Mr. Ashiwan Mishra, Adv.
                                  Ms. Aditi Mishra, Adv.
                                  Mr. Subham Bahuguna, Adv.
                                  Ms. Vidushi Pandey, Adv.
                                  Mr. Himanshu Kumar, Adv.
                                  Mr. Kamlendra Mishra, AOR

                                  Mr. Mahindra Pratap Singh, Adv.
                                  Mr. Ravindra Sadanand Chingale, AOR
                                  Ms. Neha Garg, Adv.

                                  Ms. Astha Tyagi, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

As prayed, list after two weeks.

Signature Not Verified

(SNEHA DAS) Digitally signed by SNEHA DAS Date: 2025.11.13 (NIDHI MATHUR) SENIOR PERSONAL ASSISTANT 17:11:50 IST Reason: COURT MASTER (NSH)