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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(5) in The Orissa Self-Help Co-operatives Act, 2001

(5)A Co-operative may apply in writing to the Registrar seeking a copy of the Registrar's annual report, which shall be made available by the Registrar on reasonable fee to be fixed by the Registrar.