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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Fertilizer (Control) Order, 1985

(e)"controller" means the person appointed as Controller of Fertilizers by the Central Government and includes any other person empowered by the Central Government to exercise or perform all or of the powers, or as the case may be, functions of the Controller under this Order ;