Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] Union of India - Subsection Section 70(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (4)The operator shall make separate assessment of the need for and selection of equipment for hyperbaric evacuation in respect of saturation diving.
