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Union of India - Section

Section 1 in The Sailing Vessels (Members Of Crew) Rules, 1967

1. Short title commencement and Application.

(1)These rules may be called the Sailing Vessels (Members of Crew) Rules, 1967.
(2)They shall come into force at once.
(3)They shall apply in relation to sailing vessels registered in India and proceeding to ports outside India.