Bombay High Court
Laxmichand Gutka @ Shah And Ors vs The State Of Maharashtra And Anr on 17 October, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1183 OF 2018
Laxmichand Gutka @ Shah And Ors ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Ms.Reshma Ravindra Apte and Archana Sheshraj Kurpatwar for Applicants.
Mr.K.V.Saste -APP for the State. Dr.Samarth Shrikant Karmarkar for Res No.2 and Supriyanka Maurya For Respondent No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th October, 2018 P.C. :
Mentioned at 11.00 a.m. At the request of learned advocate for the Petitioner, Stand over to 21/11/2018.
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