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Bombay High Court

Laxmichand Gutka @ Shah And Ors vs The State Of Maharashtra And Anr on 17 October, 2018

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 1183 OF 2018

 Laxmichand Gutka @ Shah And Ors                           ....Applicant
             V/S
 The State Of Maharashtra And Anr                       ....Respondent

Ms.Reshma Ravindra Apte and Archana Sheshraj Kurpatwar for Applicants.

Mr.K.V.Saste -APP for the State. Dr.Samarth Shrikant Karmarkar for Res No.2 and Supriyanka Maurya For Respondent No.2.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th October, 2018 P.C. :

Mentioned at 11.00 a.m. At the request of learned advocate for the Petitioner, Stand over to 21/11/2018.
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