Section 11(2)(a) in The Tamil Nadu (Added Territories) Extension of Laws Act, 1962

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)clause (1) shall be re-numbered as clause (1-a), and before the clause (1-a) as so re-numbered, the following clause shall be inserted, namely:-

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