Supreme Court - Daily Orders
Nandalal Mondal@ Abhay Mondal vs The State Of West Bengal on 13 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.5 COURT NO.5 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).12788/2023
(Arising out of impugned final judgment and order dated 17-08-2023
in CRM (NDPS) No.1409/2023 passed by the High Court At Calcutta)
NANDALAL MONDAL @ ABHAY MONDAL Petitioner(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(IA No.204742/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.204745/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Dibyadyuti Banerjee, Adv.
Mrs. Sumedha Halder, Adv.
Mr. Sermon Rawat, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 28.11.2023.
(ARJUN BISHT) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2023.10.14 12:59:42 IST Reason: