Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Arunachal Pradesh - Subsection Section 56(1) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (1)The State Government may, by notification in the Official Gazette, constitute as many appellate authorities as may be necessary for the purposes of this Act.
