Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Harpal Singh Mahil vs Stae Of Punjab And Others on 1 May, 2013

Author: M.M.S.Bedi

Bench: M.M.S.Bedi

IN THE        HIGH COURT FOR THE STATES OF PUNJAB
              AND HARYANA AT CHANDIGARH.

                                        Cr.Misc. M 13885 of 2013
                                        Date of decision:- 1.5.2013
Harpal Singh Mahil

                                                         Petitioner


                                vs.
Stae of Punjab and others

                                                         Respondent

Present:      Mr. BS Sewak, Advocate.



M.M.S.BEDI,J.

Counsel seeks permission to withdraw the petition with liberty to file fresh petition.

Disposed of as withdrawn with the aforesaid liberty.

May 1 ,2013                                    ( M.M.S.BEDI )
TSM                                                JUDGE