Punjab-Haryana High Court
Harpal Singh Mahil vs Stae Of Punjab And Others on 1 May, 2013
Author: M.M.S.Bedi
Bench: M.M.S.Bedi
IN THE HIGH COURT FOR THE STATES OF PUNJAB
AND HARYANA AT CHANDIGARH.
Cr.Misc. M 13885 of 2013
Date of decision:- 1.5.2013
Harpal Singh Mahil
Petitioner
vs.
Stae of Punjab and others
Respondent
Present: Mr. BS Sewak, Advocate.
M.M.S.BEDI,J.
Counsel seeks permission to withdraw the petition with liberty to file fresh petition.
Disposed of as withdrawn with the aforesaid liberty.
May 1 ,2013 ( M.M.S.BEDI ) TSM JUDGE